Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83] [Entire Act] State of Assam - Subsection Section 83(f) in The Assam Excise Rules, 2016 (f)No whisky, brandy and rum shall be blended at a strength other than 250 U.P. and 500 U.P. and gin at a strength other than 350 U.P.
