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State of Bihar - Section

Section 14 in Bihar State Journalist Insurance Scheme, 2014

14.

The treatment of Insurant in the hospitals tied up with the contracted insurance company only will be covered under cashless facility after the estimation of T.P.A (third party administrator) and the expenses against treatments availed in non tied up hospitals with contracted insurance company will be reimbursed after the estimation of T.P.A (third party administrator). All transactions concerning above mentioned will be intimated immediately to the Department by the insurance company.