Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of West Bengal - Subsection Section 3(i) in West Bengal Municipal Act, 1993 (i)contains a population of not less than [30,000] [Substituted by section 3 of the West Bengal Municipal (Amendment) Act, 2002 (W,B. Act 16 of 2002), w.e.f. 15.9.2004, for '20,000'.] inhabitants,
