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[Cites 0, Cited by 0] [Section 108] [Entire Act]

State of Rajasthan - Subsection

Section 108(v) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(v)pawls and ratchet wheels of a hoist, requiring disengagement of .such pawls from such ratchet-wheels, before the platform of such hoist is lowered, are not used;