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[Cites 0, Cited by 0] [Section 458] [Entire Act]

Bombay Presidency - Subsection

Section 458(9) in The Bombay Provincial Municipal Corporations Act, 1949

(9)the provision and maintenance of suitable means of access to buildings and preventing encroachment thereon;[(9A) the provision and maintenance of parking space and loading and unloading space, for buildings erected or re-erected in such locality or for such use as may be specified]