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State of Haryana - Section

Section 6 in Faridabad Complex Administration Building Rules, 1989

6. Type plans. Sections 43(2), 57(2)m.

- In case the applicant wishes to follow a type design of a building approved by the Government or the Chief Administrator he may obtain the same from the Chief Administrator or the concerned authority on depositing the prescribed fees. These building plans alongwith the relative site plan and other documents shall nevertheless be submitted as required by these rules.