Jammu & Kashmir High Court
Sterlite Technologies Ltd vs State & Anr on 28 March, 2024
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
Sr. No. 21
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
Case:- CRMC No. 208/2018
Sterlite Technologies Ltd. .....Petitioner(s)
Through: Mr. Mohit Vaid, Advocate
Vs
State & Anr. ..... Respondent(s)
Through: None.
Coram: HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
ORDER
28.03.2024
01. None appears for the respondents.
02. Await appearance.
03. Adjourned.
04. List again on 21.05.2024.
05. Interim direction, if any, to continue till next date of hearing.
(JAVED IQBAL WANI) JUDGE JAMMU 28.03.2024 NARESH/SECY Naresh Kumar 2024.03.28 16:53 I attest to the accuracy and integrity of this document