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Jammu & Kashmir High Court

Sterlite Technologies Ltd vs State & Anr on 28 March, 2024

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

                                                                                  Sr. No. 21



                    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                    AT JAMMU


              Case:-           CRMC No. 208/2018


              Sterlite Technologies Ltd.                                        .....Petitioner(s)

                                          Through: Mr. Mohit Vaid, Advocate

                                     Vs

              State & Anr.                                                    ..... Respondent(s)

                                          Through: None.

              Coram: HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE

                                                     ORDER

28.03.2024

01. None appears for the respondents.

02. Await appearance.

03. Adjourned.

04. List again on 21.05.2024.

05. Interim direction, if any, to continue till next date of hearing.

(JAVED IQBAL WANI) JUDGE JAMMU 28.03.2024 NARESH/SECY Naresh Kumar 2024.03.28 16:53 I attest to the accuracy and integrity of this document