Allahabad High Court
State Of U.P. vs Baburam on 22 July, 2010
Bench: Abdul Mateen, Yogendra Kumar Sangal
Court No. - 25 Case :- CRIMINAL APPEAL No. - 677 of 2010 Petitioner :- State Of U.P. Respondent :- Baburam Petitioner Counsel :- Govt. Advocate Respondent Counsel :- Manoj Kumar Misra Hon'ble Abdul Mateen,J.
Hon'ble Yogendra Kumar Sangal,J.
C.J.M. Gonda, namely Shri Narendra Bahadur Prasad is present. There is also report of compliance submitted by him dated 12.07.2010.
As it comes out that in the present State Appeal respondent Baburam has filed his sureties and bonds before the court concerned on 24.04.2010. He is said to be present in the court. On his behalf Power has been filed by Shri Manoj Kumar Mishra, Advocate who also identifies respondent Baburam. Let his attendance be noted. He need not appear again unless called for.
Chief Judicial Magistrate, Gonda need not appear again unless called for.
When the case is next listed, name of Shri Manoj Kumar Mishra, Advocate be shown as counsel for the respondent.
Order Date :- 22.7.2010 Kaushal