Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(xv) in The Chhatrapati Shivaji Maharaj University, Panvel, Act, 2018 (xv)"prescribed" means prescribed by statutes or ordinances or regulations, as the case may be, made by or under this Act;
