Bombay High Court
Juhu Geetanjali Vastushilp ... vs Union Of India And 4 Ors on 30 June, 2022
Bench: G.S. Patel, Madhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1386 OF 2022
Juhu Geetanjali Vastushilp Co-operative ....PETITIONER
Housing Society Ltd. And Anr
V/S
Union Of India And 4 Ors ....RESPONDENT
WITH WRIT PETITION NO. 1445 OF 2022 Shree Mahavir Estate Ameya (a Partnership ....PETITIONER Firm) And Anr V/S Union Of India, Through The Secretary, Ministry ....RESPONDENT Of Civil Aviation, And 4 Ors.
WITH WRIT PETITION LODGING NO. 4902 OF 2022 Parinee Vir Bhuvan Redevelopment Pvt. Ltd. ....PETITIONER V/S Union Of India Through The Secretary And 4 ....RESPONDENT Ors.
WITH WRIT PETITION LODGING NO. 4904 OF 2022 Parineee Juhu Anamika Redevelopment Pvt Ltd....PETITIONER V/S Union Of India And 4 Ors ....RESPONDENT WITH Page 1/3 ::: Uploaded on - 30/06/2022 ::: Downloaded on - 01/07/2022 09:15:17 ::: WRIT PETITION LODGING NO. 4907 OF 2022 Parinee Gbmc Arunodaya Redevelopment Pvt ....PETITIONER Ltd V/S Union Of India And 4 Other ....RESPONDENT WITH WRIT PETITION LODGING NO. 3440 OF 2022 Gurukrupa Realcon Infrabuild Llp And Anr ....PETITIONER V/S The General Manager Atm Western Region ....RESPONDENT Airports Authority Of India Headquarters And Arn WITH WRIT PETITION LODGING NO. 13909 OF 2022 Platinumcorp Developers Llp ....PETITIONER V/S Union Of India And 4 Ors ....RESPONDENT WITH WRIT PETITION LODGING NO. 4928 OF 2022 Parinee Real Estate Developers Pvt. Ltd. And ....PETITIONER Anr V/S Union Of India Through The Secretary And 2 ....RESPONDENT Ors WITH WRIT PETITION LODGING NO. 4894 OF 2022 Page 2/3 ::: Uploaded on - 30/06/2022 ::: Downloaded on - 01/07/2022 09:15:17 ::: Parinee Realty Pvt Ltd ....PETITIONER V/S Union Of India And 4 Ors ....RESPONDENT WITH WRIT PETITION LODGING NO. 5347 OF 2022 D. N. Nagar Sai Krupa Co-operative Housing ....PETITIONER Society Ltd. And Anr V/S Union Of India And 4 Ors ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR, JJ
DATE : 30th June, 2022
P.C. :
Due to paucity of time, stand over to 14/07/2022. Interim order, if any, to continue till then.
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