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Supreme Court - Daily Orders

Surender Kumar vs Central Bureau Of Narcotics on 6 October, 2023

Bench: Abhay S. Oka, Pankaj Mithal

     ITEM NO.42                             COURT NO.11                 SECTION II-C

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)                  No(s).    12566/2023

     (Arising out of impugned final judgment and order dated 22-08-2023
     in BA No. 1212/2023 passed by the High Court of Delhi at New Delhi)

     SURENDER KUMAR                                                     Petitioner(s)

                                                    VERSUS

     CENTRAL BUREAU OF NARCOTICS                                        Respondent(s)

     (IA No.200585/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     Date : 06-10-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ABHAY S. OKA
                             HON'BLE MR. JUSTICE PANKAJ MITHAL

     For Petitioner(s)
                                       Mr. Aditya Aggarwal, Adv.
                                       Mr. Shakeel Ahmed, AOR
                                       Ms. Kajol Garg, Adv.
                                       Mr. Naveen Panwar, Adv.
                                       Mr. Syed Faizan Ali, Adv.

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Application for exemption from filing a certified copy of the impugned judgment is allowed.

Issue notice returnable on 20th November, 2023. Liberty is granted to serve the standing counsel, in addition.

Signature Not Verified Digitally signed by Anita Malhotra Date: 2023.10.07

                         (ANITA MALHOTRA)                           (AVGV RAMU)
12:59:06 IST
Reason:                     AR-CUM-PS                              COURT MASTER