Supreme Court - Daily Orders
Surender Kumar vs Central Bureau Of Narcotics on 6 October, 2023
Bench: Abhay S. Oka, Pankaj Mithal
ITEM NO.42 COURT NO.11 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 12566/2023
(Arising out of impugned final judgment and order dated 22-08-2023
in BA No. 1212/2023 passed by the High Court of Delhi at New Delhi)
SURENDER KUMAR Petitioner(s)
VERSUS
CENTRAL BUREAU OF NARCOTICS Respondent(s)
(IA No.200585/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 06-10-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s)
Mr. Aditya Aggarwal, Adv.
Mr. Shakeel Ahmed, AOR
Ms. Kajol Garg, Adv.
Mr. Naveen Panwar, Adv.
Mr. Syed Faizan Ali, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Application for exemption from filing a certified copy of the impugned judgment is allowed.
Issue notice returnable on 20th November, 2023. Liberty is granted to serve the standing counsel, in addition.
Signature Not Verified Digitally signed by Anita Malhotra Date: 2023.10.07
(ANITA MALHOTRA) (AVGV RAMU)
12:59:06 IST
Reason: AR-CUM-PS COURT MASTER