Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] Union of India - Subsection Section 26(2) in Motor Vehicles Act, 1939 (2)[ Nothing in sub-section (1) shall apply to any motor vehicle owned by or on behalf of the Government.] [Inserted by Act 100 of 1956, section 32 (w.e.f. 16-2-1957).]
