Andhra Pradesh High Court - Amravati
Aitha Harnadh, vs State Of Andhra Pradesh, on 8 February, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No: W.P.No.15825 of 2021 PROCEEDING SHEET Sl. OFFICE DATE ORDER No. NOTE.
5. 08.02.2022 DVSS, J For counters, list on 08.03.2022 finally.
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