Andhra Pradesh High Court - Amravati
M Ramakrishnaiah Naidu vs The State Of Ap on 30 June, 2025
(SHOW CAUSE NOTICE BEFORE ADMISSION)
_ __ __--__'-'`J
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IN THE HIGH COURT-OF ANDHRA PRADESH AT AMA
(SPECIALORIGINAL JURISDICTION)
MONDAY, THE THIRTIETH DAY OF JUNE
TWO THOUSAND AND TWENTY FIVE
:PRESENT:
THE HONOURABLE SRI JUSTICE CHALLA
GUNARAN
WRIT PETITION NO: 15901 OF 2025
Between :
1. M. Ramakrishna_iah Naidu, Ex-Serviceman,
S/o. La+te M. Pichaiah Naidu, Aged 61 years,
Occ.I SecurI'ty Guard, Emp. No.14747I
Vigilance & Security Department,
Tirumala Tirupati Devasthanams (TTD),
R/o. 8-96a, S.N. Puram, Rajiv nagar, Tirupati (Urban)
chittoor District, Andhra Pradesh
2. V. Rajendra, Ex-Serviceman,
S/o. Late V. Venkataramana, aged 61 years,
Occ: SecurityIVigilance Guard, Emp. No. 14746,
Vigilance & Security Department,
Tirumala Tirupati Devasthanams (TTD),
R/o. H. No. 6-1-155, C-Type,
Ram nagar, Quarters, Tirupati, Chittoor DistrI-Ct, AP
3. Pattabi Reddy Thimmapuram, Ex-Serviceman,
S/o. Late T. Munaswamy Reddy,
Occ: Jamedar, Emp. No.14739,
Vigilance & Security Department,
Tirumala TirupatI- Devasthanams (TTD),
R/o. 2-22A, P. Kothuru, VTC P. Kothuru,
Chittoor District, Andhra Pradesh
4. Lakshmana Rao V,Ex-Serviceman,
S/o. Vaka Rajarao, Aged 59 years,
Oc'c.' Driver, Emp. No.14735,
Transport Department,
Tirumala Tirupati Devasthanams (TTD),
R/o.13-59A, Selapadu Village and Post,
Chebrolu Mandal, Guntur District, Andhra Pradesh
5. T. Siva Prasad, Ex-Serviceman,
S/o. T. Sjddaiah, aged 61 years,
Occ: Jamedar, Emp. No.14725,
Vigilance & Security Department,
Tirumala Tirupati Devasthanams (TTD),
R/o. H. No.149, C-Type, Ram nagar Quarters,
Tirupati, C-hittoo.r Dist.riot., .A`ndhra Pradesh.
6. K. Rama Rao,Ex-Se.rviceman,
S/o. Hanumaiah, aged,61 years,
Occ: Jamedar, Emp, No.14728]
Vigilance & Security Department,
Tirumala Tirupati Devasthanams (TTD),
R/o. D. No. 22-8|62/7A,
Srinagar Colony,1st line, Near Sathyanarayana puram,
Tirupati, Chittoor District, Andhra Pradesh
7. Rajendra Reddy. I, Ex-Serviceman,
S/o. Late T. Narasimha Reddy, aged 61 years,
Occ: Security Guard, Emp: Not; 14755,
Vig.ilance & Security Department,
Tirumala Tirupati Devasthanams (TTD),
R/o. 8-353/b, Sai nagar, Satyanarayana puram,
~ T'i~rupTati (-Ur-b-ah)i CfiiftoTo.r--Di-St-Fi-c-I-,~A-ndhra Era-dash
8. Y. Nageswara Rao] Ex-Serviceman,
S,'o-. Late `TZ. P. `vJengaiah, aged 60 yearsI
Occ: Security IVigilance Guard, Emp. No-.14744,
vigilance & security Department,
. Tirumala Tirupati Devasthanams (TTD),
R/o. 9/43/1 -26, Janachithnaya Layout,
Var{ha Office- Link Road,
Tiruchanoor, Tirupati (Urban), Tirupa{i, Andhra Pradesh
9. M. Malla Reddy, Ex-Serviceman,
S/o. M. Dharma Reddy, aged 59 years,
Occ: SecurityIVigilance Guard, Emp. No.14753,
Vigilance & Security Department,
Tirumala Tirupati Devasthanams (TTD),
R/o. H. No. 22-08-84, Flat No.401, Sri Achyutha Nilayam,
S.L.V, Nagar, Near Srinagar Colony,
1 st Street, Tirupati, Chittoor District, Andhra Pradesh
10. T. Thimma Reddy, Ex-Serviceman
S/o. T. Subba Reddy, aged 61 years,
Occ: Security Guard, Emp. No.14745,
Vigilance & Security Department,
Tirumala Tirupati Devasthanams (TTD),
R/o. 8/149, Newpet, Akuthota Street,
RA_ ._
Chandragirj, Tirupatj, chl'ttoor, Andhra Pradesh
ll. V. Balaji, Ex-Serviceman,
S/o. Late V. Veeraiah, aged 61 years
Occ.-Jamedar, Emp. No.14719,
Vigilance & securI-ty Department,
Tirumala Tirupati Devasthanams (TTD),
R/o.12-146, SaptagirI-nagar, Sett,'paIIi,
Tirupati (urban), chittoor District, Andhra Pradesh
12. P. Venkateswariu, Ex-Serviceman,
S/o. Late P. Varaswamy, aged 58 years,
Occ: Jamedar, Emp. No.14734,
Vigilance & Security Department,
Tirumala Tirupati Devasthanams (TTD),
R/o. D. No.ll-270A, Tarakarama Nagar,
PerurRuraI,Tirupati, Andhra Pradesh
13. Babu Akula, Ex-Serviceman,
I S/o. Late A. NarasI'mhulu, aged 60 years,
Occ: Security Guard, Emp. No.14741,
Vigilance & SecurI-ty Departmentl
Tirumala Tirupati Devasthanams (TTD),
R/o. H. No. 256, HillviewApartment,
Ramachandra nagar, K.T. Road,
Tirupati, Chittoor District, Andhra Pradesh
14. A. Sudhakar Reddy, Ex-Serviceman,
S/o. Late A. Rami Reddy, aged 60 years,
Occ: Security Guard, Emp. No.14748,
VigI-lance & security Department,
Tirumala Tirupati Devasthanams (TTD),
R/o. C-Type 102, Ramanagar Quarters,
Tirupati, chittoor District, Andhra Pradesh
15. C. Venkatesulu Naidu, Ex-Serviceman,
S/o. C. Subramanyam Naidu, aged 61 years,
Occ: Security Guard, Emp. No. 14742,
VigI-lance & Security Department,
Tirumala Tirupati Devasthanams (TTD),
R/o. 22-8-61/2B/2, Venkateswara Nilayana, 5th Street,
Karakambadi Road, Srinagar Colony,
Tirupati (Urban)I Chittoor DistrI-Ct, Andhra Pradesh
16. Babu Mittapalli, Ex-Serviceman,
S/o. Late M. Subba Reddy, aged 59 years,
Occ: SecurityIVigi.lance Guard, Emp. No.14740,
Vigilance & Security Department,
Tirumala Tirupati Devasthanams (TTD),
R/o.19-8-79, Yadava Colony, RC. Road,
Tirupati, Chittoor District, Andhra Pradesh
17. Prasad Kaniyampati, Ex-Serviceman,
S/o. Late K. Yad,agiri, aged 60 years,
Occ: Jamedar, Emp. No.14719,
Vi+gilance & Security Department,
Tirumala Tirupati Devasthanams (TTD),
R/o. E Type-46, Vinayak nagar, TTD Quarters,
Tirupati, Chittoor District, Andhra Pradesh
18. B.V.G. Rajasekhar, Ex-Serviceman,
S/o. Dalaiah, aged 58 years,
Occ: Jamedar, Emp. No.14718,
--Vigrlarfe5-&-S55TufifyTD-eF-a-F[-m-e~n-I--,--~ -- -~- ~- -----
Tirumala Tirupati Devasthanams (TTD),
R/o. 9-125/5, Sivapuram, Near Fishseed farm, ,
h`'arsipatr,am, \v'isaklLlapa£lnam
19. Kuppu Swami, Ex-Serviceman,
S/o. Govinda Swami, aged 61 years,
Occ: Security Guard, Emp. No.14750,
vigilande & security Department,
Tirumala TI'ruPati Devasthanams (TTD),
R/o. 5-55/1A, lndira nagar, Santhapeta,
Mangasamudram, chittoor Distr`ict, Andhra Pradesh
20. B. Venkat Ramaiah, Ex-Serviceman,
S/o. Late B. Venkataiah, aged 62 years,.
I Occ: Jamedar, Emp. No.14720,
Vigilance & Security Department,
Tirumala Tirupati Devasthanams (TTD),
R/o. Balaji nagar, Yerravaripalem,
Chittoor District, Andhra Pradesh
21. G. Sundaravelu, Ex-Serviceman,
S/o. Krishnamanddi, aged 60 years,
Occ: Jamedar, Emp. No.14730,
Vigilance & Security Department,
Tirumala Tirupati Devasthanams (TTD),
R/o. Reddypallimitta village,
Aragonda post, chittoor District, Andhra Prades.h
22. K. Venkat Ramana, Ex-Serviceman,
S/o. Late K. Gurrappa, aged 60 years,
Occ: Jamedar, Emp. No.14717,
Vigilance & Sec'urity Department,
Tirumala Tirupati Devasthanams (TTD),
R/o. D. No. 1/52, Indira Colony, Tharigonda Road,
Vayalpad Post and Mandal,
Annamaiah D,'strict, Andhra Pradesh
23. G. Raghupati, Ex-ServI-Ceman,
S/o. Late G. Krishnappa NaI'du, aged 61 years,
Occ: Jamedar, Emp. No. 1-4733,
vigilance & securl®ty Department,
Tirumala Tirupati Devasthanams (TTD),
R/o. 1-58, Rajivnagar, Balaji Diary, Avilala,
Tirupati (Rural), Chittoor District, Andhra Pradesh
24. G. Sambasivam, Ex-Serviceman,
S/o. Late G. Gangaiah, aged 61 years,
Occ.-Jamedar, Emp. No.14486,
Vigilance & Security Department,
Tirumala Tirupati Devasthanams (TTD),
R/o. H. No.10-212/1/101, Neha Hights Apartments,
TanapaIIi Cross, Opp. Taj Hotel,
Tirupati (Urban), Chittoor District, Andhra P'radesh
25. Y. Chinna Singaraiah, Ex-Serviceman,
S/o. Late Y. Rosaiah, aged 61 years,
Occ.I Jamedar-, Emp. No.14487,
Vigilance & Security Department,
Tirumala Tirupati Devasthanams (TTD),
R/o. 6-1-12, C Type, TTD, Ramanagar Quarters,
Tirupati (Urban), Chittoor District, Andhra Pradesh
26. V. Chandra Sekharan, EX-Serviceman,
S/o. V. Chinabba, aged 61 years,
Occ.a Jamedar, Emp, No.14489,
Vigilance & Security Department,
Tirumala Tirupati Devasthanams (TTD),
R/o. H. No. 2-13, Chinnavepanjeri', vepanjeri,
Chittoor District, Andhra Pradesh
27. G. Murali, Ex-Serviceman]
S/o. Late G. Venkataiah, aged 61 years,
r`rr' _Qorllrif\, `---.-I
`',---_-v-.-.J r.lfarrI I-...I.
F=mn .`-.
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Vigilance & Security Department,
Tirumala Tirupati Devasthanams (TTD),
R/o. D. No.ll-6-242, Maruti nagar,
Near Alipiri Road, Tirupati,
Chittoor District, Andhra Pradesh
28. Narasimhuku Erla, Ex-Serviceman,
S/o. Late E. Desaiah, aged 61 years,
Occ: Jamedar, Emp. No.14492,
VIgilance & SecurI-ty Department,
Tirumala Tirupati Devasthanams (TTD),
R/o.13-5, Chaitanya puram,
Karakambedi post, Renigunta mandaI,
Tirupati (Urban), Chittoor DistrI'Ct, Andhra Pradesh
29. K. Govidaiah, Ex-Serviceman,
S/o. Late K. Gangaiah, aged 61 years]
Occ: Jamedar, Emp. No.14534,
Vigilance & Security Department,
Tirumala Tirupati Devasthanams (TTD),
R/o. Flat No. 404, Sai Sri Apartment, Kothur Road,
Near Don Benny Public School, Tirupati Rural,
Chiguruwada north, chiguruvada, Tirupati,
Chittoor District, Andhra Pradesh
30. G. Venkataramana, Ex-Serviceman,
S/o. G. Siddappa, aged 61 years,
Occ: Jamedar, Emp. No.14569,
Vigilance & SecurI-ty Department,
Tirumala Tirupati Devasthanams (TTD),
R/o. 3-255/1, Sathyanarayana puram, Rajiv nagar,
Tirupati (Urban), Chittoor District, Andhra Pradesh
31. V. Ramanaiah, Ex-Serviceman-,
S/o. Late V. Nagaiah, aged 60 years,
Occ: Jamedar, Emp. No.14571,
Vigilance & Security Department,
Tjrumala Tirupati Devasthanams (TTD),
R/o.10-905, Opp. Nandini hotel, SrinI'VaSa nagar,
Chandragiri mandal, Thondawada,
Chittoor District, Andhra Pradesh
32. M. Sankaraiah, Ex-Serviceman,
S/a. M. Sanjeeva Rayudu, aged 58 years,
Occ: Security/ Vigilance Guard, Emp. No.17032,
Vigilance & Security Department,
Tirumala Tirupati Devasthanams (TTD),
R/o. 22_8-85/8,1st line, S.L.V. Nagar,
Near Rajiv nagar colony,
Tirupati (Urban), Chittoor District, Andhra Pradesh
33. Subramanyam SoJTlindala, Ex-Serviceman,
S/o. Late Munaswamy, aged 55 years;
Occ: Security Guard, Emp.I No.16992,
Vigilance & Security Department,
Tirumala Tifupati Devasthanams (TTD),
R/o. D. Not.-1-325-30/1, Lakshminagar,
Puttur, Tirupati, Chittoor District, Andhra Pradesh
. . . Petitioners
AND
1. The State ofAndhra Pradesh,
Rep. by its Principal Secretary to Government,
Revenue Endowments Department, Block-IV,
AP. Secretariat Buildings, Velagapudi,
Amaravati, Guntur District, A.P
2. The Executive ,Officer,
Tirumala Tirupati Devasthanams (TTD),
TTD Administrative Buildings,
Tirupati, Andhra Pradesh
. . . . Respondents
flF»r- -F*=-
I -€~ WHEREAS the Petitioners above named through their Advocate Ms. KESAVI KUMARI NEMALA presented this PetI'tiOn under Ar{I-CIe 226 of the Constitution of India, praying that in the circumstances stated in the affidavit filed therewith, the High Court may be pleased to issue a wrI't, Order Or direction more particularly one in the nature of inaction of the respondents in not re-fixing the basic pay by extending the pay protection as eligI'ble by the Ex- Servicemen on their re-employment in civil post a{ TTD in terms of G.O. Ms. No. 95, Finance (FR.Il) Department, dated o3-04-2012 & G.O. Ms. No. 67, Finance & Plg (FW.FR-II), department, dated 20-03-1986 and including arrears on par with their juniors & similar employees in TTD as per Roc No. S- 1/72021(31)/8/2024-CV SO SEC, dated 28-03-2025 & Memo No. REVO1- TTDOTTDE(COAS)/1/2018-END Ill -REV, dated 10-12-2018 and the orders dated 20-ll-2024 passed in WP No. 34788 of 2017 as illegal, arbitrary and in violation of Art.14,16, 21 of the Constitution of India apart from the violation of all canons of law and consequently, direct the respondents {o re-fix the basic pay by extending the DaV Protection aS eliaible \J bV I the Ex-Servicemen on their re-employment in civil post at TTD in terms of G.O. Ms. No. 95, Finance (FR.ll) Department, dated o3-04-2012 & G.O. Ms. No. 67, Finance pig (FW.FR-II) department, dated 20-03-1986 & pay arrears as per Roe No. S- 1/72021(31)8/2024-CV SO SEC, dated 28-03-2025 &' Memo No. REVO1- TTDOTTDE(COAS)/1/2018-END Ill -REV, dated 10-12-2018 and the orders dated 20-ll-2024 passed in WP No. 34788 of 2017, on par with similar situated TTD employees in the interest of justice.
AND WHEREAS the High Court upon perusI-ng the Petition and affidavit filed herein and upon hearing the arguments of Ms. KESAVI KUMARI NEMALA, Advocate for the petitioners and of GP FOR ENDOWMENTS, for the Respondent No.1, directed issue of notice to the Respondent No.2, herein to show cause as to why this WRIT PETITION should not be admitted.
You viz:
-ts _\_ The Executive Officer, Tirumala Tirupati Devasthanams (TTD), TTD Administrla{ive Buildings,,. Tirupa{i, Andhra Pradesh.
are be and hereby directed to show cause either appearing in person or through an Advocate, as to why in the circumstances set out in the petition and the memorandum of grounds filed therewith (copy enclosed) this WRIT PETITION should not be admitted within four (04) weeks.
lANO: 1 OF2025 Petition under Section 151 CPC., is filed praying that in the circumstances stated in the affidavit filed in support of the petition, the High Court may be pleased to direct the respondents to consider the representation dated 14-ll-2019,16-12-2020 & 28-05-2025 submitted to the Executive Offl-cer, TTD/Respondent No.2, to re-fix the basic pay in terms of in terms of Roc. No. S-1/72021(31)/8/2024-CV SO SEC, dated 28-03-2025 & Memo No. REVO1-TTDOTTDE(COAS)/1/2018-END Ill -REV, dated 10-12-2018 and the orders dated 2O-ll-2024 passed in WP No. 34788 of 2017, on par with similar situated TTD employees, pending disposal of the main Writ Petition in the interest of justice.
The Court made the following ORDER:
Learned Government Pleader for Endowments takes notice for respondent No.1.
Issue notice to respondent No.2.
List the matter after four (o4) weeks.
Meanwhile, respondent No.2 is` dI-reCted tO COnSider and Pass appropriate orders on petitioners' representatI-On dated 14.ll.2019, 16.12.2020 and 28.05.2025, in accordance with law, within a period of four (04) weeks from today.
Sd/- K.TATA RAG //TRUE COPY// SECTIzON C)FF!CER To,
1. The Executive Of~ficer, Tirumala Tirupati Devasthanams (TTD), TTD Administrative Buildings, Tirupati, Andhra Pradesh. (by RPAD - along wI-th a copy Of Petition and memorandum of grounds)
2. One CC to Ms. KESAVI KUMARI NEMALA, Advocate [OPUC]
3. Two CCs to GP FOR ENDOWMENTS, High Court OfAndhra Pradesh.
[OUT]
4. One spare copy JSS .'ds. -is* _ HIGH COURT CGR, J DATED:30/06/2025 LIST THE MATTER AFTER FOUR (04) WEEKS.
NOTICE BEFORE ADMISSION WP.No.15901 of 2025 DIRECTION