Supreme Court - Daily Orders
Commissioner Of Income Tax Guwahati Ii vs M/S Universal Pipes Private. Ltd. on 30 January, 2015
Bench: Anil R. Dave, Shiva Kirti Singh
ITEM NO.34 COURT NO.3 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).16482/2013
(Arising out of impugned final judgment and order dated 19/10/2012
in ITA No.25/2011 passed by the High Court Of Gauhati)
C.I.T. Petitioner(s)
VERSUS
M/S UNIVERSAL PIPES PVT. LTD. Respondent(s)
(With interim relief and office report)
Date : 30/01/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Tushar Mehta,ASG
Ms. Purnima Bhatt Kak,Adv.
Mr. Ritesh Kumar,Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s) Mr. Vaibhav Kulkarni,Adv.
For Ms. Kavita Jha,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter for final disposal on 31st March, 2015.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by Sarita Purohit Date: 2015.02.02 15:47:00 IST Reason: