Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of West Bengal - Subsection Section 17(3) in The West Bengal Universities and Colleges (Administration and Regulation) Act, 2017 (3)Every rule made under this Act shall, as soon they are made, be laid in the Legislative Assembly while it is in session.
