(1)After the publication of the names of members of the Committee under section 5, the Central Government shall convene within forty- five days of such publication the first meeting of the Committee at which the Commi tee shall elect a Chairperson and two Vice- Chairpersons from amongst its members:Provided that a Minister shall not be the Chairperson of the Committee and ex officio members shall not take part in the election of the Chairperson or of the Vice- Chairpersons.
