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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(c) in The U.P. Foodgrains (Procurement and Regulation of Trade) Order, 1982

(c)"Controller" means a Regional Food Controller and includes Deputy Regional Food Controller, Regional Marketing Officer, Deputy Regional Marketing Officer, or Assistant Regional Food Controller;