Delhi High Court - Orders
Rmn Infrastructures Limited vs Ircon International Limited And Ors on 11 March, 2026
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~64
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14420/2025 and CM APPL. 59133/2025
RMN INFRASTRUCTURES LIMITED .....Petitioner
Through: Ms. Sneha Dey, Advocate.
versus
IRCON INTERNATIONAL LIMITED
AND ORS .....Respondent
Through: Mr. Lakshay Chaudhary, Advocate
for R-1.
Mr. Diwanshu Thakur, Advocate for
R-3.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 11.03.2026
1. At the request of learned counsel for the respondents, four weeks' time is granted to enable them to file reply.
2. List on 11.08.2026.
PURUSHAINDRA KUMAR KAURAV, J MARCH 11, 2026 aks This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/03/2026 at 21:27:36