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State of Punjab - Section

Section 61 in The Punjab Insolvency Rules

61. Bills should be kept with sub-vouchers in guard files. - Bills should be numbered serially for each month and should be filed with sub-vouchers in support of them in the Official Receiver's Office in guard files and separate from puals.

Note - All sub-vouchers shall be cancelled at the time when the relevant contingent bill is actually signed by the drawing officer.