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[Cites 0, Cited by 0] [Section 300] [Entire Act]

Nagpur Province - Subsection

Section 300(a) in The City of Nagpur Corporation Act, 1948

(a)by a notice, require such person to remove the overhanging structure, encroachment or obstruction and where necessary, to restore the street, drain, or channel to the condition it was in before the encroachment; and