Section 1(2) in Public Debt (Annuity Certificates) Rules, 1954
(2)They shall[* * * * * *] [Omitted by S.R.O. 2287, dated 3.10.1956][* * * * * *] [Omitted by S.R.O. 2287, dated 3.10.1956] apply to a Government security in the form of an annuity certificate issued under clause(2) (a) (iv) of section 2 of the Act read with rule 4 of the Public Debt Rules,1946.
