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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(4) in The Bihar Mica Rules, 1948

(4)If the requirements of Rule 4 and Clause (1) of this Rule are complied with the registering officer shall endorse in red ink on the instrument, the words:"Registered at the........................office. Fee of one rupee paid. Applicant personally known to me................"identified by