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[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(2)(h) in THE PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY ACT, 2013

(h)the conditions subject to which the subscriber shall exit from the National Pension System referred to in clause (h) of sub-section (2) of section 20;