Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] Union of India - Subsection Section 23(b) in The Merchant Shipping (Amendment) Act, 2002 (b)" Liability Convention" means the International Convention on Civil Liability for Oil Pollution Damage, 1992 as amended from time to time;
