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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1) in The National Council For Teacher Education Rules, 1997

(1)In these rules, unless the context otherwise requires,-
(a)"Act" means the National Council for Teacher Education Act, 1993 (73 of 1993)
(b)"Council" means the National Council for Teacher Education established under sub-section (1) of section 3;
(c)"Executive Committee" means the Committee constituted by the Council under section 19;
(d)"section" means a section of the Act.