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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Kerala - Subsection

Section 41(3) in Kerala Agricultural University Act, 1971

(3)The Vice-Chancellor shall be responsible to see that there is appropriate interrelation of the different curricula and courses offered in the different Faculties of the University so as to avoid unnecessary duplication of functions between faculties and to provide the students with the best course offerings and faculty contacts feasible within the resources and talents of the University.