Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(3)] [Section 31] [Entire Act] State of Andhra Pradesh - Subsection Section 31(3)(b) in Andhra Pradesh Urban Areas (Development) Act, 1975 (b)in the case of any other order or decision, confirm, cancel or vary such order or decision ;