Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Rajasthan - Subsection Section 44(6) in The University of Kota Act, 2003 (6)[ The University shall settle objections raised in the audit and carry out such instructions as may be issued by the State Government on the audit report.] [Added by Rajasthan Act No. 26 of 2013, dated 16.9.2013.]
