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[Cites 0, Cited by 2] [Entire Act]

State of Odisha - Section

Section 3 in The Orissa Cinemas (Regulation) Act, 1954

3. Cinematograph exhibitions to be licensed.

- Save as other wise provided in that Act, no person shall give an exhibition by means of a cinema elsewhere than in a place licensed under this Act or otherwise than in compliance with any conditions and restrictions imposed by such licence.