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[Cites 0, Cited by 0] [Section 243] [Entire Act]

State of West Bengal - Subsection

Section 243(6) in West Bengal Municipal Corporation Act, 2006

(6)The owner or the occupier of any premises shall seal the overhead tanks, cisterns or water-receptacles to prevent mosquito-breeding, and shall provide safe ladder for making the overhead tanks or cisterns or water-receptacles approachable in order to facilitate inspection of the water in the container by the authorities of the Corporation.