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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in The Cine-Workers Welfare Fund Act, 1981

(2)The Central Advisory Committee shall consist of such number of members as may be appointed by the Central Government and the members shall be chosen in such manner as may be prescribed:Provided that the Central Advisory Committee shall include at least three members representing the Government, the Cine-Workers and the producers.