Income Tax Appellate Tribunal - Jaipur
Smt. Kanta Parwani, Jaipur, Jaipur vs Ito Ward-5(2), Jaipur, Ward-5(2), ... on 9 February, 2021
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IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,"A" JAIPUR
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BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI VIKRAM SINGH YADAV, AM
vk;dj vihy la-@ITA. No. 656/JP/2019
fu/kZkj.k o"kZ@Assessment Years : 2009-10
Smt. Kanta Parwani cuke The ITO,
799, Ashok Chowk, Adarsh Nagar, Vs. Ward-5(2),
Jaipur. Jaipur.
LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AFQPP 6315 N
vihykFkhZ@Appellant izR;FkhZ@Respondent
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s Assessee by : Shri Devang Gargieya (ITP)
jktLo dh vksj ls@ Revenue by : Smt. Monisha Choudhary (ACIT)
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lquokbZ dh rkjh[k@ Date of Hearing : 09/02/2021
mn?kks"k.kk dh rkjh[k@Date of Pronouncement : 09/02/2021
vkns'k@ ORDER
PER: VIKRAM SINGH YADAV, A.M. The assessee has filed the present appeal against the order of ld. CIT(A), Kota dated 26.03.2018 for the assessment year 2009-10.
2. The ld A/R has stated at the Bar that the assessee has filed a petition under "Vivad Se Vishwas Scheme-2020" to settle the aforesaid matter and the said petition has recently been accepted and Form 3 as been issued by the competent authority. It was accordingly requested that the assessee may be allowed to withdraw the present appeal.
2 ITA No. 656/JP/2019Smt. Kanta Parwani vs. ITO
3. The ld. DR is heard who did not raise any specific objection in accepting the said prayer of withdrawal of appeal by the assessee.
4. In view of above, the prayer of the assessee is accepted and the appeal is dismissed as withdrawn by the assessee.
Order pronounced in the open Court on 09/02/2021.
Sd/- Sd/-
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(Sandeep Gosain) (Vikram Singh Yadav)
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fnukad@Dated:- 09/02/2021.
*Santosh
vkns'k dh izfrfyfi vxzfs 'kr@Copy of the order forwarded to:
1. vihykFkhZ@The Appellant- Smt. Kanta Parwani, Jaipur.
2. izR;FkhZ@ The Respondent- ITO, Ward-5(2), Jaipur.
3. vk;dj vk;qDr@ CIT
4. vk;dj vk;qDr@ CIT(A)
5. foHkkxh; izfrfuf/k] vk;dj vihyh; vf/kdj.k] t;iqj@DR, ITAT, Jaipur.
6. xkMZ QkbZy@ Guard File { ITA No. 656/JP/2019} vkns'kkuqlkj@ By order, lgk;d iathdkj@Asst. Registrar