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[Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act]

State of Tamilnadu - Subsection

Section 32(3)(C) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(C)Rainfall and Water Flows Register and Records. - Every Farmers' Organisation shall be supplied with water, based on the operational plan prepared. These flows need to be monitored daily at a specified locations as decided by Farmers' Organisation. The rainfall details may be obtained from the near by recording stations periodically and documented.
(ii)Reservoir Gauge Register (Form-XIX). - A gauge register shall contain the particulars of water levels in the reservoir tanks within the jurisdiction of a Farmers' Organisation. The water levels must be monitored daily to assess the quantum of water available; and
(iii)Canal Gauge Register (Form-XX). - A canal gauge register shall contain the particulars of discharges in the branch canal/Distributory or water courses, as the case may be. The flows much be monitored daily to assess the quantum of water supplied.