Madhya Pradesh High Court
Sourabh Maru vs The State Of Madhya Pradesh Through Pkl ... on 6 February, 2018
HIGH COURT OF MADHYA PRADESH
BENCH AT INDORE
Cr.R No.47/2018
Indore: 06.02.2018
Ms. Pooja Jain, learned counsel for the applicant.
Shri Swapnil Sharma, learned counsel for the
respondent/State.
Heard on the question of admission. Admit.
In the meanwhile, record of the trial Court be called for. List along with record after two weeks.
(Virender Singh) Judge Sourabh SOURABH Digitally signed by SOURABH YADAV DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, postalCode=452001, st=Madhya Pradesh, 2.5.4.20=653a532794a1a894348dd8233e6a00e432bc2e 42f6e89877717a8716dc3a1c71, YADAV 2.5.4.45=032100F2538841D553E3CFD29A015412A2250 2230F1E7F52348950B3EA1CDFA3083A0B, cn=SOURABH YADAV Date: 2018.02.08 10:07:23 +05'30'