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[Cites 0, Cited by 0] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(2) in The Armed Forces Tribunal (Practice) Rules, 2009

(2)Copies of the Daily Cause List or the Warning list or both may be furnished to the legal practitioners on payment of fee at the rate specified below:—(i) Daily Cause List: Per Bench (consisting of two members) — Rs. 240 per annum.
(ii)Warning list: Per Bench (consisting of two members) — Rs. 100 per annum.