Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(8) in Gujarat Agricultural Produce Markets (Amendment) Act, 2007 (8)after clause (xx), the following clause shall be inserted, namely:-"(xx-a) "special market" means a market declared as such under section 31M;";
