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State of Tamilnadu - Section

Section 41 in Tamil Nadu Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff for Transmission/Distribution of Electricity Under MYT Framework) Regulations, 2009

41. Proposal for Wheeling charge, Surcharge and additional charge.

- The Distribution licensee shall submit along with MYT tariff filing, proposal for determination of Wheeling charge, Surcharge and additional surcharge for each year of the control period. The proposal shall contain the following details for each year of the control period.
(i)Estimated value of assets - voltage wise.
(ii)Estimated quantum of sale of energy to different categories of consumers at each voltage.
(iii)Estimated break up cost (revenue expenses) for supply at EHT, HT and LT voltages.
(iv)Estimated voltage wise AT & C loss.
(v)Estimated cross subsidy levels.
(vi)Estimated quantity of demand likely to be stranded.