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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(1)(ii) in The Orissa Medical Registration Act, 1961

(ii)save as provided in Sections 20 and 27 all questions arising at any meeting of the Council shall be decided by the votes of the majority of the members present and voting and in case of an equality of votes by the casting vote of the member presiding at the meeting.