Section 2(1)(c) in The U.P. Private Professional Educational Institutions (Regulation of Admission and Fixation of Fee) (Appellate Authority Procedure) Rules, 2013

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(c)"Appellate Authority" means the Appellate Authority contemplated under Section 11 of the Act;

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