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State of Uttar Pradesh - Section

Section 24 in The U.P. Lower Subordinate Forest Service Rules, 1980

24. Criteria for crossing efficiency bar.

- No person shall be allowed to cross-
(1)the first efficiency bar unless his work and conduct is found to be satisfactory and unless his integrity is certified;
(2)the second efficiency bar unless he is found to have worked diligently and to the best of his ability, his work and conduct is found to be satisfactory and unless his integrity is certified.