Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 99 in The M.P. Irrigation Rules, 1974 99. The Superintending Engineer if convinced shall extend the date of concluding agreement mentioned in column (4) of Rule 98 to the extent of one month.
