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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(5) in Legal Metrology (Numeration) Rules, 2011

(5)Any appeal preferred to the Central Government or as the case may be the State Government under the said rules and pending shall be deemed to have been made under the corresponding provisions of these rules.SHEDULE(See Rule 3)
SerialNumber Numeral HindinumerationinRoman Scripts HindinumerationinDevnagiri Numerationin English
1 103 Hazar gtkj Thousand
2 104 DasHazar nl gtkj Tenthousand
3 105 Lakh yk[k Hundredthousand
4 106 DasLakh nl yk[k Milion
5 107 Crore djksM TenMillion
6 108 DasCrore nl djksM HundredMilion
7 109 Arab vjc Billion
8 1010 DasArab nl vjc TenBillion
9 1011 Kharab [kjc HundredBillion
10 1012 DasKharab nl [kjc Trillion
11 1013 Neel uhy TenTrillion
12 1014 DasNeel nl uhy HundredTrillion
13 1015 Padam ine ThousandTrillion
14 1016 DasPadam nl ine TenThousand Trillion
15 1017 Shankh 'ka[k HundredThousand Trillion
16 1018 DasShankh nl 'ka[k ThousandThousand Trilli