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Gujarat High Court

Dhfl Pramerica Life Insurance Company ... vs Office Of Insurance Ombudsman & on 5 May, 2016

Author: N.V.Anjaria

Bench: N.V.Anjaria

                      C/SCA/7460/2016                                             ORDER



                          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                           SPECIAL CIVIL APPLICATION NO. 7460 of 2016
         ===========================================================
           DHFL PRAMERICA LIFE INSURANCE COMPANY LIMITED....Petitioner(s)
                                     Versus
               OFFICE OF INSURANCE OMBUDSMAN & 1....Respondent(s)
         ================================================================
         Appearance:
         MR RUTVIJ M BHATT, ADVOCATE for the Petitioner(s) No. 1
         ================================================================
          CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA
                            Date : 05/05/2016
                                         ORAL ORDER

Notice returnable on 15th June, 2016. Direct service is permitted.

(N.V.ANJARIA, J.) chandrashekhar Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri May 06 03:37:48 IST 2016