Gujarat High Court
Dhfl Pramerica Life Insurance Company ... vs Office Of Insurance Ombudsman & on 5 May, 2016
Author: N.V.Anjaria
Bench: N.V.Anjaria
C/SCA/7460/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 7460 of 2016
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DHFL PRAMERICA LIFE INSURANCE COMPANY LIMITED....Petitioner(s)
Versus
OFFICE OF INSURANCE OMBUDSMAN & 1....Respondent(s)
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Appearance:
MR RUTVIJ M BHATT, ADVOCATE for the Petitioner(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA
Date : 05/05/2016
ORAL ORDER
Notice returnable on 15th June, 2016. Direct service is permitted.
(N.V.ANJARIA, J.) chandrashekhar Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri May 06 03:37:48 IST 2016