Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act] State of Assam - Subsection Section 72(2)(o) in Assam State Housing Board Act, 1972 (o)The time at which and the form and manner in which statistics, returns, particulars, statements, documents and papers shall be submitted under section 68;