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Supreme Court - Daily Orders

Sarita Parwanda vs Gunjan Kumar on 18 December, 2020

Bench: A.M. Khanwilkar, B.R. Gavai, Krishna Murari

     ITEM NO.7                      Court 5 (Video Conferencing)                   SECTION XI

                                     S U P R E M E C O U R T O F           I N D I A
                                             RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                       No(s).       15187/2020

     (Arising out of impugned final judgment and order dated 09-12-2019
     in CMM No. 1747/2019 passed by the High Court Of Delhi At New
     Delhi)

     SARITA PARWANDA                                                            Petitioner(s)

                                                          VERSUS

     GUNJAN KUMAR & ANR.                                                        Respondent(s)

     (FOR ADMISSION and I.R. and IA No.130666/2020-EXEMPTION FROM FILING
     AFFIDAVIT )

     Date : 18-12-2020 This petition was called on for hearing today.

     CORAM :
                              HON'BLE MR. JUSTICE A.M. KHANWILKAR
                              HON'BLE MR. JUSTICE B.R. GAVAI
                              HON'BLE MR. JUSTICE KRISHNA MURARI

     For Petitioner(s)
                                          Mr. Manish Kumar Choudhary, Adv.
                                           Ms. Namita Choudhary, AOR

     For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

We are not inclined to interfere in this Special Leave Petition. The Special Leave Petition is dismissed accordingly.

Pending applications, if any, stand disposed of.

     (DEEPAK SINGH)                                                          (VIDYA NEGI)
     COURT MASTER (SH)                                                       COURT MASTER (NSH)
Signature Not Verified

Digitally signed by
DEEPAK SINGH
Date: 2020.12.18
19:30:27 IST
Reason: