Supreme Court - Daily Orders
Sarita Parwanda vs Gunjan Kumar on 18 December, 2020
Bench: A.M. Khanwilkar, B.R. Gavai, Krishna Murari
ITEM NO.7 Court 5 (Video Conferencing) SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15187/2020
(Arising out of impugned final judgment and order dated 09-12-2019
in CMM No. 1747/2019 passed by the High Court Of Delhi At New
Delhi)
SARITA PARWANDA Petitioner(s)
VERSUS
GUNJAN KUMAR & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.130666/2020-EXEMPTION FROM FILING
AFFIDAVIT )
Date : 18-12-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE KRISHNA MURARI
For Petitioner(s)
Mr. Manish Kumar Choudhary, Adv.
Ms. Namita Choudhary, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to interfere in this Special Leave Petition. The Special Leave Petition is dismissed accordingly.
Pending applications, if any, stand disposed of.
(DEEPAK SINGH) (VIDYA NEGI)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
DEEPAK SINGH
Date: 2020.12.18
19:30:27 IST
Reason: