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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Meghalaya - Subsection

Section 59(1) in The Meghalaya Police Act, 2010

(1)Police Stations covering rural areas shall be so organized as to be self sufficient in matters of accommodation, for amenities as stipulated in Section 11 (5) of Chapter II as well as in communication facilities, transport and police housing. Each Police Station will also be equipped with adequate facilities of forensic science and scientific aids to investigation.