Calcutta High Court (Appellete Side)
Smt. Purnima Ghosh & Ors vs The State Of West Bengal & Ors on 6 October, 2010
Author: Patherya
Bench: Patherya
10-2010
0)
W.P. No. 16388 (W) of 2010
Smt. Purnima Ghosh & Ors. ...Petitioners
-versus-
The State of West Bengal & Ors. ... Respondents
Mr. Kalyan Ghosh ... for the Petitioners Mr. S. Sen Guptu ... for the State It is made clear that this writ petition has been dismissed only on the issue of inclusion of the MLA in the Selection Committee and no other issues have been considered.
Interim order, if any, stands vacated.
( Patherya, J. ) 2