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Bengal Presidency - Section

Section 26 in The Calcutta Tramways Act, 1880

26. Power to Corporation to license drivers, conductors, etc. -

The Corporation shall have the like power of making and enforcing rules and regulations and of granting licenses with respect to all drivers, conductors and other persons having charges of the carriages using the tramways as they are for the time being entitled to make, enforce and grant with respect to the drivers of hackney-carriages and other persons having charge thereof.