Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Rajasthan - Section Section 21 in The Rajasthan Colonisation Act, 1954 21. Certain animals not liable to attachment or sale. - No animal maintained in accordance with any prescribed statement of conditions shall be liable to attachment or sale in execution of any decree.
